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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(2) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(2)They shall apply for selection and allotment of candidates for admission into University/Government/Private Aided/Private Un-Aided/Aided Minority/Un-Aided Minority Colleges of Physical Education in the State of Andhra Pradesh for which admissions shall be made through Common Entrance Test held by the State or its agency designated as PECET vide Ref (5) cited.