Section 4(3C)(i) in The Kerala General Sales Tax Act, 1963

[Cites 0, Cited by 0] [Section 4(3C)] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(3C)(i) in The Kerala General Sales Tax Act, 1963

(i)when the chairman is not a member of that Bench, either by the chairman or by the chairman and any other member or members as the chairman may direct; and

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State of Kerala - Subsection

Section 4(3C)(i) in The Kerala General Sales Tax Act, 1963