Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 235] [Entire Act] State of Jharkhand - Subsection Section 235(5) in Bihar Education Code, 1961 (5)If any or all of the three days set aside for the visits of inspecting officers are not used during the year, they may be added to the long vacation of the following year.(D.P.I.'s circular no. 13, dated the 9th June 1923.)