Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 2 in The Land Acquisition (East Punjab) Amendment Act, 1948 2. Repeal. - The Punjab Opium Smoking Act, 1923 (VI of 1923), is hereby repealed.
