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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(17) in The Maharashtra University of Health Sciences Act, 1998

(17)"Health Sciences" means modern scientific medicine in all its branches concerning preventive, promotive, curative and rehabilitative services and includes surgery, obstetrics and gynaecology [* *] [The words 'Pharmacy' was deemed always to have been deleted by Maharashtra 56 of 2000, section 2.], dental science, nursing and other allied subjects including the Indian Systems of Medicine in all their branches;