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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Haryana - Subsection

Section 60(2)(g) in Haryana Municipal Corporation Election Rules, 1994

(g)if it bears a serial number, or is of a design different from the serial numbers, or, as the case may be, design, of the ballot papers authorised for use at the particular polling station;