Delhi High Court - Orders
Shri Sanjay Kaushish vs Shri Uday Kaushish & Others on 24 January, 2019
Author: Manmohan
Bench: Manmohan
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 3411/2015 & I.A.Nos.24833/2015, 1815/2016, 2798/2016,
8810/2016, 15185/2016
SHRI SANJAY KAUSHISH ..... Plaintiff
Through Mr.Amit Singh Chadha, Sr.Advocate
with Mr.Kunal Sinha and Mr.Sahil,
Advocates.
versus
SHRI UDAY KAUSHISH & OTHERS ..... Defendants
Through Mr.Dinesh Garg with Ms.Rachna
Agrawal, Advocates for D-1.
Mr.Vikas Dhawan with Mr.S.P.Das,
Mr.S.C.Nanda and Ms.Kreeti,
Advocates for D-2 to 5.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
ORDER
% 24.01.2019 At joint request, list the matter for directions on 20 th February, 2019.
MANMOHAN, J JANUARY 24, 2019 KA