Section 7(2)(a) in Securities and Exchange Board of India (Registrars to an issue and Share Transfer Agents) Regulations, 1993

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

(a)Category I specified in clause (a) of sub-regulation (2) of regulation 3 , - Rs.6,00,000 lacs;

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