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State of Uttar Pradesh - Section

Section 27A in The U.P. Government Servant's Conduct Rules, 1956

27A. [ Representation by Government servants. [Substituted by Notification No. 936-II-B-152 (4)-1958, dated 21-5-1959.]

- No Government servant shall, whether personally or through a member of his family, make any representation to Government or any other authority except through the proper channel and in accordance with such directions as the Government may issue from time to time. The Explanation to Rule 27 shall apply to this rule also].