Section 135(1)(a) in The National Security Guard Act, 1986

[Cites 0, Cited by 0] [Section 135(1)] [Section 135] [Entire Act]

(a)officers—

(i)Director-General.

(ii)Additional Director-General.

(iii)Inspector-General.

(iv)Deputy Inspector-General.

(v)Group Commander.

(vi)Squadron Commander.

(vii)Team Commander.

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