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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(6)(b) in Andhra Pradesh Economic Development Board Act, 2018

(b)To promote Venture Funds and other investments strategies to encourage private investments in industrial development and economic activities, either directly or in association with national and international concerns/institutions engaged in operation of venture funds, investments funds and other funds.