Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 015 in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

015.

G.S.R. 33.— In exercise of the powers conferred by Section 32 of the Maintenance and Welfare of Parents and Senior Citizens Act, 2007 (56 of 2007), the State Government hereby makes the following rules, namely: —