Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act] State of Tamilnadu - Subsection Section 22(3)(v) in Tamil Nadu Business Facilitation Act, 2018 (v)forward cases with remarks and relevant documents to the MSME Investment Promotion and Monitoring Board for decision under section 26;