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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(3) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

(3)The Academic Council may co-opt as members not more than five persons for such periods and in such manner as may be prescribed by Statutes so as to secure adequate representation of different aspects of rural development.