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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(1) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(1)Each University shall constitute all or any of the following Faculties and such other Faculties as may be constituted by the Statutes, from time to time:-
(i)Agriculture (including Agricultural Economics [***] [Deleted 'and Animal Husbandry' by Maharashtra Animal and Fishery Sciences University Act, 1998 (Mah. Act No. 17 of 1998).]),
[***] [Deleted '(ii) Veterinary Science,' by Maharashtra Animal and Fishery Sciences University Act, 1998 (Mah. Act No. 17 of 1998).]
(iii)Agricultural Technology,
(iv)Agricultural Engineering,
(v)Home Science,
(vi)Basic Sciences and Humanities,
(vii)Post-Graduate Studies,
(viii)Lower Agricultural Education,
[***] [Deleted '(ix) Fisheries (including Marine Biology),' by Maharashtra Animal and Fishery Sciences University Act, 1998 (Mah. Act No. 17 of 1998).]
(x)Forestry.
The subjects comprising each Faculty shall be determined by the Statutes.