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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(2)(e) in The Goa, Daman and Diu Irrigation Act, 1973

(e)all land belonging to the Government which is situated on the bank of any canal and which has been appropriated under the orders of the Government for the purposes of such canal; and