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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(2)(ii) in Chhattisgarh Minor Mineral Rules, 2015

(ii)professional experience of three years in the field of mineral exploration/administration or mining after obtaining the degree or have been in the employment of the Directorate of Geology and Mining.