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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(1) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(1)No suit—
(a)for the infringement of a variety registered under this Act; or
(b)relating to any right in a variety registered under this Act,
shall be instituted in any court inferior to a District Court having jurisdiction to try the suit.