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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Meghalaya - Subsection

Section 15(f) in Meghalaya Community Participation and Public Services Social Audit Act, 2017

(f)The Social Audit Facilitators shall ensure that the findings, feed backs and suggestions received during the Social Audit process are placed before the Public Hearings for public dissemination and discussion.