Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act] State of Uttar Pradesh - Subsection Section 98(1)(c) in U.P. Revenue Code, 2006 (c)the Collector is, for the reasons prescribed, satisfied that it is necessary to grant the permission for transfer of land.