Madhya Pradesh High Court
Gangya (Dead) Through Lrs Shri Raj Kumar ... vs Sampat on 7 March, 2024
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAJENDRA KUMAR VANI
ON THE 7 th OF MARCH, 2024
SECOND APPEAL No. 1411 of 2004
BETWEEN:-
1. GANGYA (DEAD) THROUGH LRS
a. SHRI RAJ KUMAR SAKHRE S/O LATE SHRI
GANGYA SAKHRE, AGED ABOUT 54 YEARS, R/O
SOUTH CIVIL LINES CHHINDWARA TEHSIL AND
DISTRICT CHHINDWARA (MADHYA PRADESH)
b. SHRI ASHWANI SAKHRE S/O LATE SHRI GANGYA
SAKHRE, AGED ABOUT 50 YEARS, R/O GRAM
LINGA TEHSIL MOHKHED DISTRICT
CHHINDWARA (MADHYA PRADESH)
c. SHRI ANKLESH SAKHRE S/O LATE SHRI GANGYA
SAKHRE R/O GRAM LINGA TEHSIL MOHKHED
DISTRICT CHHINDWARA (MADHYA PRADESH)
d. SHRI VEERESHWAR SAKHRE S/O LATE SHRI
GANGYA SAKHRE, AGED ABOUT 38 YEARS, R/O
GRAM LINGA TEHSIL MOHKHED DISTRICT
CHHINDWARA (MADHYA PRADESH)
e. SMT KIRAN BAI D/O LATE SHRI GANGYA SAKHRE
W/O JAIRAM INDURKAR, AGED ABOUT 49 YEARS,
R/O GRAM KOTLARBI POST PINDRAI TEHSIL
AND DISTRICT CHHINDWARA (MADHYA
PRADESH)
f. SMT MALTI BAI D/O LATE SHRI GANGYA
SAKHRE, AGED ABOUT 48 YEARS, R/O GRAM
LINGA TEHSIL MOHKHED DISTRICT
CHHINDWARA (MADHYA PRADESH)
g. SMT RAJNI BAI D/O LATE SHRI GANGYA W/O
PRADEEP JAMBHULKAR, AGED ABOUT 45 YEARS,
R/O GRAM CHHOTNI TEHSIL BICHHUA DISTRICT
CHINDWARA (MADHYA PRADESH)
h. SMT GEETA SAKHRE D/O LATE SHRI GANGYA
SAKHRE, AGED ABOUT 30 YEARS, R/O GRAM
LINGA TEHSL MOHKHED DSTRICT CHINDWARA
Signature Not Verified
Signed by: LALIT SINGH
RANA
Signing time: 3/14/2024
7:12:47 PM
2
(MADHYA PRADESH)
.....APPELLANT
(NONE )
AND
1. SAMPAT S/O KASHIRAM SAKHRE, AGED ABOUT
61 YEARS, R/O LINGA TEHSIL AND DISTRICT
CHHINDWARA (MADHYA PRADESH)
2. LALJI S/O RAMAJI, AGED ABOUT 75 YEARS, R/O
LINGA TEHSIL AND DISTRICT CHHINDWARA
(MADHYA PRADESH)
3. SMT. RANGU BAI (SINCE DECEASED) S/O NOT
M EN TION R/O LINGA TEHSIL AND DISTRICT
CHHINDWARA (MADHYA PRADESH)
4. TUKARAM S/O NARAYAN R/O LINGA TEHSIL AND
DISTRICT CHHINDWARA (MADHYA PRADESH)
5. SMT. SULAKSHNA D/O NARAYAN AND W/O
MANIKRAO INDOREKER R/O LINGA TEHSIL AND
DISTRICT CHHINDWARA (MADHYA PRADESH)
6. SMT. JAINA D/O NARAYAN AND W/O YASHWANT
J AN B AN D HU R/O BAKORI TEHSIL SAVNER
DISTRICT (MAHARASHTRA)
7. SMT. PHOOLABAI W/O YADAVRAO INDORKER
R/O AHEAD AIRPORT SINEGAON NAGPUR TEHSIL
AND DISTRICT (MAHARASHTRA)
8. T H E S TAT E OF M.P. THROUGH COLLECTOR
CHHINDWARA (MADHYA PRADESH)
.....RESPONDENTS
(NONE )
This appeal coming on for admission this day, th e court passed the
following:
ORDER
Even in the second round none has appeared for the appellants. Earlier also on 10.07.2023, no one had appeared on behalf of the Signature Not Verified Signed by: LALIT SINGH RANA Signing time: 3/14/2024 7:12:47 PM 3 appellants. It appears that the appellants have lost their interest to prosecute this second appeal.
The second appeal is accordingly dismissed for want of prosecution.
(RAJENDRA KUMAR VANI) JUDGE L.R. Signature Not Verified Signed by: LALIT SINGH RANA Signing time: 3/14/2024 7:12:47 PM