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[Cites 1, Cited by 2]

Madhya Pradesh High Court

Narayan Das Patel vs State Of M.P. on 4 August, 2020

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 MCRC-22793-2020 The High Court Of Madhya Pradesh MCRC-23678-2020 (MAHADEV AND OTHERS Vs STATE OF M.P.) MCRC/22793/2020 1 Jabalpur, Dated : 04-08-2020 Heard through Video Conferencing. Shri Sharad Verma, Advocate for the applicant in M.Cr.C. No.23678/2020.

Shri Madan Singh, Advocate for the applicant in M.Cr.C. No.22793/2020.

Counsel for the State is directed to requisition the case diary of Crime No.180/2020 of Police Station Rajnagar, District Chhatarpur (M.P.).

List both the cases in the next week.

(SUBODH ABHYANKAR) JUDGE DV Digitally signed by DINESH VERMA Date: 2020.08.04 16:13:19 +05'30'