Delhi High Court - Orders
Ministry Of Petroleum & Natural Gas vs Hardy Exploration & Production (India) ... on 13 August, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~2 and 3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 93/2019 & I.A. 153/2019
MINISTRY OF PETROLEUM & NATURAL
GAS .....Petitioner
Through: Mr. Vikramjit Banerjee, ASG with
Mr. K.R. Sasiprabhu, Mr. Vishnu
Sharma & Ms. Namrata Saraogi,
Advocates.
versus
HARDY EXPLORATION & PRODUCTION (INDIA)
INC .....Respondent
Through: Ms. Avlokita Rajvi, Mr. Lakshya
Khanna & Ms. Shradha Sriram,
Advocates.
3
+ OMP (ENF.) (COMM.) 52/2019 & EX.APPL.(OS) 141/2016
HARDY EXPLORATION & PRODUCTION (INDIA)
INC .....Decree Holder
Through: Ms. Avlokita Rajvi, Mr. Lakshya
Khanna & Ms. Shradha Sriram,
Advocates.
versus
GOVERNMENT OF INDIA, MINISTRY OF
PETROLEUM & NATURAL GAS .....Judgement Debtor
Through: Mr. Vikramjit Banerjee, ASG with
Mr. K.R. Sasiprabhu, Mr. Vishnu
Sharma & Ms. Namrata Saraogi,
Advocates.
Mr. Ruchir Mishra, Mr. Mukesh
Kumar Tiwari, Ms. Reba Jena
Mishra, Ms. Poonam Shukla,
O.M.P. (COMM) 93/2019 & OMP (ENF.) (COMM.) 52/2019 Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/08/2025 at 23:14:50
Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 13.08.2025
1. The present petitions were originally filed in the year 2013.
2. Counsel for the respondent/ decree holder (Hardy Exploration & Production (India) Inc) seeks an accommodation.
3. Written submissions on behalf of both the parties are on record.
4. List for hearing on 29th October, 2025 at 3:30 PM.
AMIT BANSAL, J AUGUST 13, 2025 at O.M.P. (COMM) 93/2019 & OMP (ENF.) (COMM.) 52/2019 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/08/2025 at 23:14:50