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Delhi High Court - Orders

Ministry Of Petroleum & Natural Gas vs Hardy Exploration & Production (India) ... on 13 August, 2025

Author: Amit Bansal

Bench: Amit Bansal

                          $~2 and 3
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         O.M.P. (COMM) 93/2019 & I.A. 153/2019
                                    MINISTRY OF PETROLEUM & NATURAL
                                    GAS                                      .....Petitioner
                                                  Through: Mr. Vikramjit Banerjee, ASG with
                                                           Mr. K.R. Sasiprabhu, Mr. Vishnu
                                                           Sharma & Ms. Namrata Saraogi,
                                                           Advocates.

                                                                  versus

                                    HARDY EXPLORATION & PRODUCTION (INDIA)
                                    INC                                 .....Respondent
                                                Through: Ms. Avlokita Rajvi, Mr. Lakshya
                                                         Khanna & Ms. Shradha Sriram,
                                                         Advocates.
                          3
                          +         OMP (ENF.) (COMM.) 52/2019 & EX.APPL.(OS) 141/2016
                                    HARDY EXPLORATION & PRODUCTION (INDIA)
                                    INC                                 .....Decree Holder
                                                Through: Ms. Avlokita Rajvi, Mr. Lakshya
                                                         Khanna & Ms. Shradha Sriram,
                                                         Advocates.

                                                                  versus

                                    GOVERNMENT OF INDIA, MINISTRY OF
                                    PETROLEUM & NATURAL GAS             .....Judgement Debtor
                                                 Through: Mr. Vikramjit Banerjee, ASG with
                                                          Mr. K.R. Sasiprabhu, Mr. Vishnu
                                                          Sharma & Ms. Namrata Saraogi,
                                                          Advocates.
                                                          Mr. Ruchir Mishra, Mr. Mukesh
                                                          Kumar Tiwari, Ms. Reba Jena
                                                          Mishra, Ms. Poonam Shukla,




                          O.M.P. (COMM) 93/2019 & OMP (ENF.) (COMM.) 52/2019                                               Page 1 of 2

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/08/2025 at 23:14:50
                                                                                       Advocates.
                                    CORAM:
                                    HON'BLE MR. JUSTICE AMIT BANSAL
                                                                  ORDER

% 13.08.2025

1. The present petitions were originally filed in the year 2013.

2. Counsel for the respondent/ decree holder (Hardy Exploration & Production (India) Inc) seeks an accommodation.

3. Written submissions on behalf of both the parties are on record.

4. List for hearing on 29th October, 2025 at 3:30 PM.

AMIT BANSAL, J AUGUST 13, 2025 at O.M.P. (COMM) 93/2019 & OMP (ENF.) (COMM.) 52/2019 Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/08/2025 at 23:14:50