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[Cites 0, Cited by 0] [Section 180(1)] [Section 180] [Entire Act]

State of Goa - Subsection

Section 180(1)(d) in The Goa Panchayat Raj Act, 1994

(d)[ on the expiry of the term of the members of any Panchayat or any Zilla Panchayat, general elections to such Panchayat or to such Zilla Panchayat cannot be held;] [Inserted by the Amendment Act 4 of 2007.]