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State of Andhra Pradesh - Section
Section 3 in Andhra Pradesh Special Protection Force Subordinate Service Rules, 1995
3. Method of appointment and appointing authority.
- Appointment to the several categories mentioned in rule 2 shall be made as indicated in the Annexure-I to these rules| Class-I | |
| Category 1 | Sub-Inspector |
| Category 2 | Assistant Sub-Inspector |
| Category 1 | Head Constables |
| Category 1 | Constables |
| Class-II | |
| Category 1 | Sub-Police communications Inspectors (Men) |
| Category 2 | Assistant Sub-Inspectors (Men & Women) |
| Category 3 | Head Constables (Men & Women) |
| Category 4 | Fitter Electrician (Head Constable) (Men &Women) |
| Category 5 | Black Smith (Head Constable) |
| Category 6 | Carpenter (Head Constable) |
| Category 7 | (i) Constable (Men & Women) |
| (ii) Constables (Black Smith / Carpenter) | |
| Category 8 | Fitter Electrician (Constable – Men &Women) |
| Class-III | |
| Transport Organization | |
| Category 1 | Sub-Inspectors |
| Category 2 | Assistant Sub-Inspectors |
| Category 3 | Head Constables (Driver) |
| Category 4 | Mechanic (Head Constable) |
| Category 5 | Carpenter (Head Constable) |
| Category 6 | Blacksmith (Head Constable) |
| Category 7 | Tailor (Head Constable) |
| Category 8 | Constable (Driver) |
| Category 9 | Mechanic (Constable) |
| Category 10 | Carpenter (Constable) |
| Category11 | Blacksmith (Constable) |
| Category 12 | Tailor (Constable) |
| Class-IV | |
| Women Force | |
| Category 1 | Sub-Inspectors |
| Category 2 | Assistant Sub-Inspectors |
| Category 3 | Head Constables |
| Category 4 | Constables |