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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Himachal Pradesh - Subsection

Section 26(2)(e) in Himachal Pradesh Private Forests Act, 1954

(e)the extent of land not included in the area notified under sub-section (3) of section 21 and is still available for exercise of the rights of right-holders.