Section 39 in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985
39.
(1)Every person holding a licence in Form O. P. I shall maintain in form E monthly accounts of the quantities of opium purchased and used and of the balance held in stock by him.(2)Every person holding a licence in Form O. P. II shall maintain in Form F daily accounts of quantities of opium purchased and used by him.
