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[Cites 0, Cited by 0] [Section 161] [Entire Act]

State of West Bengal - Subsection

Section 161(4) in West Bengal Municipal (Building) Rules, 2007

(4)In case of death resignation or removal of Licensed building Surveyor, Architect, Structural Engineer or Geo-technical Engineer, as the case may be, a fresh engagement shall be made forthwith and shall be notified to the Chairman of the Municipality. No work shall be carried out till such engagement is made.