Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in THE ENERGY CONSERVATION (AMENDMENT) ACT, 2022 14. In section 28 of the principal Act, after clause (4), the following clause shall be inserted, namely:— “(c) the loss caused to a consumer and amount of compensation thereof.”.
