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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(5)(b) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(b)One-third of the existing strength of the Board of Governors or five members, whichever is higher shall constitute a quorum for any meeting of the Board of Governors, any fraction being rounded off to the higher number.