Bombay High Court
Nirav Modi vs The State Of Maharashtra And Anr on 26 August, 2019
Bench: Indrajit Mahanty, Nitin B. Suryawanshi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION IN APPEAL NO. 1075 OF 2019
In
CR. APPEAL STAMP NO. 886 OF 2019
Nirav Modi ....Appellant
V/S
The State Of Maharashtra And Anr ....Respondent
Mr.Vijay Aggarwal alongwith Ashul Agarwal and Rahul Agarwal i/by Yashwardhan Tiwari For Appellant Mrs.S.V.Sonawane,APP for the State.
CORAM : INDRAJIT MAHANTY &
NITIN B. SURYAWANSHI, JJ
DATE : 26th August, 2019
P.C. :
At the request of learned advocate for the Applicant, Stand over to 27/09/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 27/08/2019 ::: Downloaded on - 27/08/2019 23:54:55 :::