Bombay High Court
M/S. Seafood Park (India) Ltd vs M/S. Industrial Refrigeration And Anr on 29 August, 2018
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8251 OF 2017
M/s. Seafood Park (india) Ltd. ....Petitioner
V/S
M/s. Industrial Refrigeration And Anr. ....Respondent
Ashish Agarwal a/w Debashree Mandape , Kavita Sharma i/by Ganesh And Company For Petitioner MS.Shivali Khadke i/by Jamsandekar Deepak Pundlik For R.no.1, 2 CORAM : R.D. DHANUKA, J DATE : 29th August, 2018 P.C. :
Learned DV for Respdt seeks time to take instructions. S.O. to 30/08/2018.
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