Madhya Pradesh High Court
Balram Vishvakarma vs The State Of Madhya Pradesh on 28 January, 2015
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<font face="Bookman Old Style, serif"><font size="4"><u><b>W.P.
No.963/2015</b></u></font></font></p>
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<font face="Bookman Old Style, serif"><font style="font-size: 13pt" size="3"><b><u>28</u><u>.01.2015</u></b></font></font></p>
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<font face="Bookman Old Style, serif"><font size="3"> Shri Neeraj Jain
Nahar, learned counsel for the petitioners.</font></font></p>
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<font face="Bookman Old Style, serif"><font size="3"> Heard on the
question of admission.</font></font></p>
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<font face="Bookman Old Style, serif"><font size="3"> <font style="font-size: 11pt" size="3"><span lang="en-US"><span style="background: transparent">Issue
show cause notice of this petition along with annexures to respondent
no.1 and 2 against the admission on payment of process fee within seven working days by registered AD, notice returnable within 6 weeks, failing which this petition shall stand dismissed without further reference to this Bench.</span></span></font></font></font></p> <p style="margin-right: 0.07in; margin-bottom: 0in; font-style: normal; font-weight: normal; line-height: 150%; text-decoration: none" align="JUSTIFY" lang="en-US"> <font face="Bookman Old Style, serif"><font style="font-size: 11pt" size="3"><span style="background: transparent"> List this case after service of notice on respondents.</span></font></font></p> <p style="margin-right: 0.07in; margin-bottom: 0in; font-style: normal; font-weight: normal; line-height: 150%; text-decoration: none" align="JUSTIFY"> <font face="Bookman Old Style, serif"><font size="3"> <font style="font-size: 11pt" size="3"> </font></font></font></p> <p style="margin-right: 0.07in; margin-bottom: 0in; font-style: normal; font-weight: normal; line-height: 150%; text-decoration: none" align="JUSTIFY"> <font face="Bookman Old Style, serif"><font size="3"><span lang="en-US"><span style="background: transparent"> </span></span> </font></font></p> <p style="margin-left: 0.07in; margin-bottom: 0in; font-style: normal; font-weight: normal; line-height: 100%; text-decoration: none" align="JUSTIFY"> <font face="Bookman Old Style, serif"><font style="font-size: 13pt" size="3"><font size="4">(J.K. Maheshwari)</font></font></font></p> <p style="text-indent: 0.5in; margin-bottom: 0in; line-height: 100%" align="JUSTIFY"> <font face="Bookman Old Style, serif"><font size="4"> Judge</font></font></p> <p style="margin-right: 0.07in; margin-bottom: 0in; font-style: normal; font-weight: normal; line-height: 150%; text-decoration: none" align="JUSTIFY" lang="en-US"> <font face="Bookman Old Style, serif"><font size="3"><span style="background: transparent"><font style="font-size: 6pt" size="1">tarun/</font><font style="font-size: 11pt" size="3"> </font></span></font></font> </p> <!--<object type="application/pdf" data="../../MPHCJB/2014/SA/125/SA_125_2014_Order_03-Jul-2014.pdf" id="ggg_object" style="display: none"></object>--> <object type="application/pdf" id="ggg_object" style="display: none"></object> <!--<iframe src="../../MPHCJB/SA_125_2014_Order_03-Jul-2014.pdf" id='ggg_object' width="800px" height="600px" >--> </div> </font>