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State of Bihar - Section

Section 8 in The Bihar Forest Produce (Regulation of Trade) Act, 1984

8. Opening of depots, display of price list, etc. at the depots.

- There shall be set up such number of depots and at such places as the Government may, taking into consideration the convenience of primary collectors of specified forest produce, direct and a price list of specified forest produce fixed by the Government under Section 7 and the hours of business shall be prominently displayed on the notice board kept for the purpose at every such depots.