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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 18(b) in The Telecom Unsolicited Commercial Communications Regulations, 2007

(b)that in case I/We make any unsolicited commercial communications through my/ our such telephone allotted to me/us to any subscriber whose telephone number appears on the National Do Not Call Register, my telephone connection maybe liable to be disconnected;,