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Supreme Court - Daily Orders

Sunil Kumar Goel vs Commnr.Of Customs,New Delhi on 17 July, 2018

Bench: Ranjan Gogoi, R. Banumathi, Navin Sinha

     ITEM NO.103                            COURT NO.2                       SECTION XVII

                              S U P R E M E C O U R T O F            I N D I A
                                      RECORD OF PROCEEDINGS

                                CIVIL APPEAL       NO(S).     667-671/2014

     SUNIL KUMAR GOEL                                                        APPELLANT(S)

                                                    VERSUS

     COMMNR.OF CUSTOMS,NEW DELHI                                             RESPONDENT(S)
     (FOR   ON IA 13629/2014)
          WITH
     C.A. NO. 682-686/2014 (XVII)
     (FOR      ON  IA  13630/2014                  AND   IA     NO.903/2018-EARLY     HEARING
     APPLICATION)

     Date : 17-07-2018 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE RANJAN GOGOI
                         HON'BLE MRS. JUSTICE R. BANUMATHI
                         HON'BLE MR. JUSTICE NAVIN SINHA

     For Appellant(s)                      Mr.   S.K. Bagaria, Sr. Adv.
                                           Mr.   L. Badri Narayanan, Adv.
                                           Ms.   L. Charanya, Adv.
                                           Mr.   S. Vasudevan, Adv.
                                           Mr.   Aditya Bhattacharya, Adv.
                                           Mr.   Victor Das, Adv.
                                           Ms.   Apeksha Mehta, Adv.
                                           Mr.   Manish Rastogi, Adv.
                                           Mr.   Vikas Singh Jangra, AOR

     For Respondent(s)                     Mr.   Yashank Adhyaru, Sr. Adv.
                                           Ms.   Binu Tamta, Adv.
                                           Ms.   Diksha Rai, Adv.
                                           Mr.   B. Krishna Prasad, AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

List the matters tomorrow i.e. 18th July, 2018.

                         [VINOD LAKHINA]                            [ASHA SONI]
Signature Not Verified      AR-cum-PS                             BRANCH OFFICER
Digitally signed by
VINOD LAKHINA
Date: 2018.07.17
18:25:33 IST
Reason: