Supreme Court - Daily Orders
Sunil Kumar Goel vs Commnr.Of Customs,New Delhi on 17 July, 2018
Bench: Ranjan Gogoi, R. Banumathi, Navin Sinha
ITEM NO.103 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 667-671/2014
SUNIL KUMAR GOEL APPELLANT(S)
VERSUS
COMMNR.OF CUSTOMS,NEW DELHI RESPONDENT(S)
(FOR ON IA 13629/2014)
WITH
C.A. NO. 682-686/2014 (XVII)
(FOR ON IA 13630/2014 AND IA NO.903/2018-EARLY HEARING
APPLICATION)
Date : 17-07-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE NAVIN SINHA
For Appellant(s) Mr. S.K. Bagaria, Sr. Adv.
Mr. L. Badri Narayanan, Adv.
Ms. L. Charanya, Adv.
Mr. S. Vasudevan, Adv.
Mr. Aditya Bhattacharya, Adv.
Mr. Victor Das, Adv.
Ms. Apeksha Mehta, Adv.
Mr. Manish Rastogi, Adv.
Mr. Vikas Singh Jangra, AOR
For Respondent(s) Mr. Yashank Adhyaru, Sr. Adv.
Ms. Binu Tamta, Adv.
Ms. Diksha Rai, Adv.
Mr. B. Krishna Prasad, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters tomorrow i.e. 18th July, 2018.
[VINOD LAKHINA] [ASHA SONI] Signature Not Verified AR-cum-PS BRANCH OFFICER Digitally signed by VINOD LAKHINA Date: 2018.07.17 18:25:33 IST Reason: