Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of Meghalaya - Subsection Section 93(4) in The Meghalaya Police Act, 2010 (4)The Bureau shall lay down norms and policies relating to police welfare, and monitor welfare activities undertaken by various police units in the State.
