Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 173 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

173.

In the first, meeting of the Students Council to be convened by the Director of Students' Welfare, the students shall elect from amongst themselves the Chairman, the Secretary and Fourteen members of the Students' Executive Union under the provisions of section 34(2)(iv) of the Act.