Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62A(1)] [Section 62A] [Entire Act] State of Chattisgarh - Subsection Section 62A(1)(a) in Chhattisgarh Value Added Tax Rules, 2006 (a)it is accompanied by authenticated copies of the original order and subsequent appellate and/or revision order;