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Delhi High Court - Orders

Daulat Ram Garg vs Manohar Lal Daulat Ram Garg on 25 May, 2023

Author: C. Hari Shankar

Bench: C. Hari Shankar

                             $~4
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         C.O.(COMM.IPD-CR) 713/2022
                                       DAULAT RAM GARG                    ..... Petitioner
                                                   Through: Mr. Amit Jain and Ms. Zeba
                                                   Tarannum Khan, Advs.

                                                                            versus

                                       MANOHAR LAL DAULAT RAM GARG       ....Respondent
                                                   Through: Mr. Gagan Gupta, Adv.
                                       CORAM:
                                       HON'BLE MR. JUSTICE C. HARI SHANKAR
                                                    ORDER

% 25.05.2023

1. Learned Counsel for the respondent seeks and is granted four weeks further and final opportunity to file reply to this petition with an advance copy to learned Counsel for the petitioner who may file rejoinder thereto, if any, within four weeks thereof.

2. It is made clear that no extension of time would be granted to either party.

3. Re-notify on 22nd August 2023.

C. HARI SHANKAR, J.

MAY 25, 2023 dsn This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 05:58:30