Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 17 in Kerala Police Act, 1960 17. Police officers always on duty. - Every Police officer not on leave or under suspension shall, for all purposes of this Act, be considered to be always on duty and may at any time be employed as Police officers in any part of the State.
