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[Cites 0, Cited by 0] [Section 29C(4)] [Section 29C] [Entire Act]

State of Maharashtra - Subsection

Section 29C(4)(a) in The Maharashtra Municipal Corporations Act, 1949

(a)make necessary arrangements for the meeting and record the minutes of the meeting and forward the same with the approval of the Chairperson to the ward office and the Corporation;