Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 9 in The Singur Land Rehabilitation And Development Act, 2011

9. Power to make rules.

(1)The State Government may make rules for carrying out the purposes of this Act.
(2)Every rule made under sub-section (1) shall, as soon as may be after it is made, be laid before the State Legislature.