Section 1 in Telangana Educational Service Untrained Teachers (Regulation of Services and Fixation of Pay) Act, 1991
1. Short title and commencement.
(1)This Act may be called the 2Telangana Educational Service Untrained Teachers (Regulation of Services and Fixation of Pay) Act, 1991.(2)It shall be deemed to have come into force with effect from the 10th February, 1967.
