Section 117(g) in Arunachal Pradesh Co-operative Societies Act, 1978
(g)any officer or member of a society who is in possession of information, books and records, fails to furnish such information or produce books and papers, and records, or give assistance to a person appointed or authorised by the State Government or the Registrar under Sections 79, 82, 84, 86 or 98 or 107; or
