Section 14(11)(iii) in Central Civil Services (Classification, Control & Appeal) Rules, 1965

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Union of India - Subsection

Section 14(11)(iii) in Central Civil Services (Classification, Control & Appeal) Rules, 1965

(iii)give a notice within ten days of the order or within such further time not exceeding ten days as the inquiring authority may allow, for the discovery or production of any documents which are in the possession of Government but not mentioned in the list referred to in sub-rule (3).

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Union of India - Subsection

Section 14(11)(iii) in Central Civil Services (Classification, Control & Appeal) Rules, 1965