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Delhi High Court - Orders

Ifci Factors Limited vs Adigear International & Ors on 14 December, 2022

Author: Prateek Jalan

Bench: Prateek Jalan

                            $~5
                            *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                  I.A. 265/2019, I.A. 8954/2019 IN
                            +     CS(COMM) 325/2017 (Disposed off case)

                                  IFCI FACTORS LIMITED                                  ..... Plaintiff
                                                 Through:        Mr. Anupam Srivastava, ASC with
                                                                 Ms. Dhaikya Gupta, Mr. Kaustubh
                                                                 Shrinarain, Advocates.

                                                            versus

                                  ADIGEAR INTERNATIONAL & ORS                         ..... Defendants
                                               Through:

                            CORAM:
                            HON'BLE MR. JUSTICE PRATEEK JALAN

                                                    ORDER

% 14.12.2022 The Hon'ble Judge is on leave today. List on 23.03.2023.

(BY ORDER) COURT MASTER DECEMBER 14, 2022 'Bhupi' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:16.12.2022 11:05:19