Delhi High Court - Orders
Ifci Factors Limited vs Adigear International & Ors on 14 December, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
I.A. 265/2019, I.A. 8954/2019 IN
+ CS(COMM) 325/2017 (Disposed off case)
IFCI FACTORS LIMITED ..... Plaintiff
Through: Mr. Anupam Srivastava, ASC with
Ms. Dhaikya Gupta, Mr. Kaustubh
Shrinarain, Advocates.
versus
ADIGEAR INTERNATIONAL & ORS ..... Defendants
Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 14.12.2022 The Hon'ble Judge is on leave today. List on 23.03.2023.
(BY ORDER) COURT MASTER DECEMBER 14, 2022 'Bhupi' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:16.12.2022 11:05:19