Madhya Pradesh High Court
Sugrib Singh Bhadoria vs State Of M.P. on 25 March, 2026
1 WP-6053-2012
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 6053 of 2012
(SUGRIB SINGH BHADORIA Vs STATE OF M.P. )
Dated : 25-03-2026
Shri S.P.Sharma - learned counsel for petitioner.
Ms. Smrati Sharma - learned Government Advocate for
respondent/State.
Learned counsel for respondent/State prays for and is granted four weeks to comply with Court order dated 24.2.2026.
List the matter after four weeks.
(ANAND SINGH BAHRAWAT) JUDGE Ahmad Signature Not Verified Signed by: MOHD AHMAD Signing time: 3/26/2026 11:18:00 AM