Section 2(1)(a) in The Central Electricity Regulatory Commission (Procedures for Calculating the Expected Revenue from Tariffs and Charges) Regulations, 2010

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(a)"Act" means the Electricity Act, 2003 (36 of 2003), including the amendments thereto;

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