Delhi High Court - Orders
Icmr - National Institute Of Cancer ... vs Mrs. Rajani Yadav, Medical Social ... on 30 January, 2024
Author: Rekha Palli
Bench: Rekha Palli, Rajnish Bhatnagar
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7419/2023 & CM APPL. 28863/2023 -Stay.
ICMR - NATIONAL INSTITUTE OF CANCER PREVENTION
AND RESEARCH ..... Petitioner
Through: Mr. M. C. Dhingra, Advocate
(through video conferencing).
versus
MRS. RAJANI YADAV, MEDICAL SOCIAL WORKER & ORS.
..... Respondent
Through: Mr. Subhash Tanwar, CGSC with Mr.
Sahib Gurdeep Singh, G. P. and Mr.
Sandeep Mishra and Mr. Ashish
Choudhary, Advocates for UOI.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 30.01.2024
No time left.
List on 21st March 2024.
REKHA PALLI, J
RAJNISH BHATNAGAR, J
JANUARY 30, 2024
p
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/01/2024 at 23:01:17