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Delhi High Court - Orders

Icmr - National Institute Of Cancer ... vs Mrs. Rajani Yadav, Medical Social ... on 30 January, 2024

Author: Rekha Palli

Bench: Rekha Palli, Rajnish Bhatnagar

                                    $~30
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    W.P.(C) 7419/2023 & CM APPL. 28863/2023 -Stay.
                                         ICMR - NATIONAL INSTITUTE OF CANCER PREVENTION
                                         AND RESEARCH                                   ..... Petitioner
                                                          Through: Mr. M. C. Dhingra, Advocate
                                                                   (through video conferencing).

                                                                                      versus

                                                MRS. RAJANI YADAV, MEDICAL SOCIAL WORKER & ORS.
                                                                                           ..... Respondent
                                                              Through: Mr. Subhash Tanwar, CGSC with Mr.
                                                                       Sahib Gurdeep Singh, G. P. and Mr.
                                                                       Sandeep Mishra and Mr. Ashish
                                                                       Choudhary, Advocates for UOI.

                                                CORAM:
                                                HON'BLE MS. JUSTICE REKHA PALLI
                                                HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
                                                              ORDER
                                    %                         30.01.2024
                                                No time left.
                                                List on 21st March 2024.




                                                                                                                                 REKHA PALLI, J


                                                                                                                           RAJNISH BHATNAGAR, J
                                                JANUARY 30, 2024
                                                p




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/01/2024 at 23:01:17